Dr. Shephali Yadav vs State Of U.P. Thru. Secy. Deptt. Of ...
2017 Latest Caselaw 7732 ALL

Citation : 2017 Latest Caselaw 7732 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Dr. Shephali Yadav vs State Of U.P. Thru. Secy. Deptt. Of ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 18601 of 2017
 

 
Petitioner :- Dr. Shephali Yadav
 
Respondent :- State Of U.P. Thru. Secy. Deptt. Of Person With Disabilities
 
Counsel for Petitioner :- Rajat Rajan Singh
 
Counsel for Respondent :- C.S.C.,Ravi Singh Sisodiya
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in the next cause list.

Order Date :- 6.12.2017

psd

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