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Jamiluddin And 7 Others vs Hafij Saiduddin And 12 Others
2017 Latest Caselaw 7730 ALL

Citation : 2017 Latest Caselaw 7730 ALL
Judgement Date : 6 December, 2017

Allahabad High Court
Jamiluddin And 7 Others vs Hafij Saiduddin And 12 Others on 6 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 949 of 2013
 

 
Appellant :- Jamiluddin And 7 Others
 
Respondent :- Hafij Saiduddin And 12 Others
 
Counsel for Appellant :- S.C. Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Anil Srivastava and Sri Ramendra Asthana, Advocates, have jointly filed vakalatnama on behalf of respondent nos. 1/2 to 1/5 be taken on record.

At the request of Sri V.S.Mishra, Advocate, holding brief of Sri S.C. Pandey, learned counsel for the appellants, the case is passed over for the day.

List after two weeks.

Order Date :- 6.12.2017

Gss

 

 

 
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