Citation : 2017 Latest Caselaw 7729 ALL
Judgement Date : 6 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 416 of 2017 Appellant :- Ramdhani & 3 Others Respondent :- Sohan Counsel for Appellant :- Anuruddh Charan Misra Counsel for Respondent :- Lakshmi Kant Pandey Hon'ble Bachchoo Lal,J.
Learned counsel for the appellants pointed out that a supplementary affidavit annexing the certified copy of judgement and decree of trial court has been filed in registry on 29.11.2017 but the same is not on record.
Office is directed to trace out the same and place it on record.
Put up on 18.12.2017 as unlisted.
Order Date :- 6.12.2017
Gss
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