Panchu (Dead) & Another vs Rudal (Dead) & Others
2017 Latest Caselaw 7725 ALL

Citation : 2017 Latest Caselaw 7725 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Panchu (Dead) & Another vs Rudal (Dead) & Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 320 of 2011
 

 
Appellant :- Panchu (Dead) & Another
 
Respondent :- Rudal (Dead) & Others
 
Counsel for Appellant :- Ajay Kumar Srivastava
 
Counsel for Respondent :- Sanjai Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ajay Kumar Srivastava, learned counsel for the appellants.

List after two weeks.

Order Date :- 6.12.2017

Gss

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