Smt. Kishan Dei @ Kishaniya And 5 ... vs Udai Raj And Another
2017 Latest Caselaw 7724 ALL

Citation : 2017 Latest Caselaw 7724 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Smt. Kishan Dei @ Kishaniya And 5 ... vs Udai Raj And Another on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 75 of 2017
 

 
Appellant :- Smt. Kishan Dei @ Kishaniya And 5 Others
 
Respondent :- Udai Raj And Another
 
Counsel for Appellant :- Kshitij Shailendra
 
Counsel for Respondent :- Sharad Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of appellants be taken on record.

At the request of Sri Rajesh Kumar, Advocate, holding brief of Sri Kshitij Shailendra, learned counsel for the appellants, list after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 6.12.2017

Gss

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