Markandey Pandey And Others vs Vindhyachal Singh And Others
2017 Latest Caselaw 7723 ALL

Citation : 2017 Latest Caselaw 7723 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Markandey Pandey And Others vs Vindhyachal Singh And Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1002 of 2012
 

 
Appellant :- Markandey Pandey And Others
 
Respondent :- Vindhyachal Singh And Others
 
Counsel for Appellant :- Raghavendra Dwivedi
 
Counsel for Respondent :- Balendra Deo Misra,Ram Ji Singh,S V Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Raghavendra Dwivedi, learned counsel for the appellants.

List after two weeks.

Order Date :- 6.12.2017

Gss

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