Halke Alias Kripashanker vs Smt. Vidya And Anr.
2017 Latest Caselaw 7720 ALL

Citation : 2017 Latest Caselaw 7720 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Halke Alias Kripashanker vs Smt. Vidya And Anr. on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1075 of 2014
 

 
Appellant :- Halke Alias Kripashanker
 
Respondent :- Smt. Vidya And Anr.
 
Counsel for Appellant :- Rajiv Lochan Shukla
 
Counsel for Respondent :- Ishan Shishu,B.N. Pandey,Ravindra Singh
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed on behalf of appellant be taken on record.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 6.12.2017

Gss

Download the LatestLaws.com Mobile App