Sumit Kumar & Another vs State Of U.P. & 3 Others
2017 Latest Caselaw 7718 ALL

Citation : 2017 Latest Caselaw 7718 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Sumit Kumar & Another vs State Of U.P. & 3 Others on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1258 of 2017
 

 
Appellant :- Sumit Kumar & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Appellant :- Rakesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants and perused the record.

Issue notice to the respondents.

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 6.12.2017

Gss

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