Smt. Prema Khandelwal & Another vs Kanpur Development Authority ...
2017 Latest Caselaw 7716 ALL

Citation : 2017 Latest Caselaw 7716 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Smt. Prema Khandelwal & Another vs Kanpur Development Authority ... on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1254 of 2017
 

 
Appellant :- Smt. Prema Khandelwal & Another
 
Respondent :- Kanpur Development Authority Thru' Its Vice Chairman
 
Counsel for Appellant :- Abu Bakht,Pramod Kumar Jain
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Maha Prasad, Advocate, holding brief of Sri Pramod Kumar Jain, learned counsel for the appellants, put up on 18.12.2017 as fresh.

Order Date :- 6.12.2017

Gss

Download the LatestLaws.com Mobile App