Mohd. Asif Zaidi vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7713 ALL

Citation : 2017 Latest Caselaw 7713 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Mohd. Asif Zaidi vs State Of U.P. Thru. Prin. Secy. ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 24937 of 2017
 

 
Petitioner :- Mohd. Asif Zaidi
 
Respondent :- State Of U.P. Thru. Prin. Secy. Tech. Education & Others
 
Counsel for Petitioner :- Mahendra Prakash Raju
 
Counsel for Respondent :- C.S.C.,D.N.Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Learned Standing Counsel prays for and is granted a week's further time to file counter affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

Download the LatestLaws.com Mobile App