Hundal Das Dharmani vs State Bank Of India Thru.Chairman ...
2017 Latest Caselaw 7712 ALL

Citation : 2017 Latest Caselaw 7712 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Hundal Das Dharmani vs State Bank Of India Thru.Chairman ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 23689 of 2016
 

 
Petitioner :- Hundal Das Dharmani
 
Respondent :- State Bank Of India Thru.Chairman Corporate Centre Mumbai&Or
 
Counsel for Petitioner :- Shrawan Kumar Verma
 
Counsel for Respondent :- Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, three weeks' time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

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