Ram Sewak vs U.P. Cooperative Institutional ...
2017 Latest Caselaw 7711 ALL

Citation : 2017 Latest Caselaw 7711 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Ram Sewak vs U.P. Cooperative Institutional ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 5161 of 2016
 

 
Petitioner :- Ram Sewak
 
Respondent :- U.P. Cooperative Institutional Service Board Thru Secy.&Ors.
 
Counsel for Petitioner :- Rakesh Kumar Agarwal
 
Counsel for Respondent :- A.R. Khan,Nadeem Murteja
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Rakesh Kumar Agarwal, learned counsel for petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 6.12.2017

psd

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