Citation : 2017 Latest Caselaw 7709 ALL
Judgement Date : 6 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 16442 of 2017 Applicant :- Arun Alias Renu Opposite Party :- State Of U.P. Counsel for Applicant :- Ashok Kumar Singh Bais Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Ashok Kumar Singh Bais, learned counsel for the applicant.
List after two weeks.
Order Date :- 6.12.2017
Gss
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