Ram Ratti & Another vs Smt. Bhukhali Devi
2017 Latest Caselaw 7708 ALL

Citation : 2017 Latest Caselaw 7708 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Ram Ratti & Another vs Smt. Bhukhali Devi on 6 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 538 of 2017
 

 
Appellant :- Ram Ratti & Another
 
Respondent :- Smt. Bhukhali Devi
 
Counsel for Appellant :- Jitendra Kumar Chakrabort,Sitaram Yadav,Yusuf Ali
 
Counsel for Respondent :- A.P.Singh,Indra Bhan
 

 
Hon'ble Bachchoo Lal,J.

Sri A.P.Singh, learned counsel for the respondent has sent illness slip.

Learned counsel for the appellants is present.

The case is passed over for the day.

List in due course.

Interim order, if any, is extended till the next date of listing.

Order Date :- 6.12.2017

Gss

Download the LatestLaws.com Mobile App