Citation : 2017 Latest Caselaw 7707 ALL
Judgement Date : 6 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL DEFECTIVE No. - 425 of 2017 Appellant :- Kunwarsen (Deceased) & 9 Others Respondent :- Rajendra Kumar Counsel for Appellant :- Akhilesh Tripathi Counsel for Respondent :- Santosh Kumar Yadav Hon'ble Bachchoo Lal,J.
Learned counsel for the appellants prays for and is granted further two weeks time to file folio of the appellate court's judgement.
List thereafter.
Order Date :- 6.12.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!