Ravi Kaushal & Others vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 7705 ALL

Citation : 2017 Latest Caselaw 7705 ALL
Judgement Date : 6 December, 2017

Allahabad High Court

Ravi Kaushal & Others vs State Of U.P. Thru. Prin. Secy. ... on 6 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 12966 of 2017
 

 
Petitioner :- Ravi Kaushal & Others
 
Respondent :- State Of U.P. Thru. Prin. Secy. Urban Planning & Development
 
Counsel for Petitioner :- Mohd Shadab Khan
 
Counsel for Respondent :- C.S.C.,Ripu Daman Sahi,Surendera Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of Sri R. D. Shahi, learned counsel for opposite party, two weeks further time is granted to file counter affidavit.

List thereafter.

Order Date :- 6.12.2017

psd

Download the LatestLaws.com Mobile App