Dr. Bal Bahadur Singh Chauhan vs State Of U.P. ...
2017 Latest Caselaw 7682 ALL

Citation : 2017 Latest Caselaw 7682 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Dr. Bal Bahadur Singh Chauhan vs State Of U.P. ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 10470 of 2017
 

 
Petitioner :- Dr. Bal Bahadur Singh Chauhan
 
Respondent :- State Of U.P. Thru.Prin.Secy.Horticulture & Food Pro.& 3ors.
 
Counsel for Petitioner :- Raj Kumar Upadhyaya (R.K.
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Vakalatnama filed by Sri Rishi Raj, Advocate on behalf of opposite parties no. 3 and 4 is taken on record.

Office is directed to print the name of Sri Rishi Raj as counsel for opposite parties no. 3 and 4 when the case is listed next.

Sri Rishi Raj prays for and is granted a week's time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.

List immediately after the expiry of aforesaid period.

Order Date :- 5.12.2017

psd

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