Sriram And 2 Others vs Jagarnath And 4 Others
2017 Latest Caselaw 7679 ALL

Citation : 2017 Latest Caselaw 7679 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Sriram And 2 Others vs Jagarnath And 4 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 711 of 2016
 

 
Appellant :- Sriram And 2 Others
 
Respondent :- Jagarnath And 4 Others
 
Counsel for Appellant :- Ashok Kumar Singh
 
Counsel for Respondent :- Ramesh Chand,Manish Pandey,Radhey Krishna Pandey
 

 
Hon'ble Bachchoo Lal,J.

Sri Ashok Kumar Singh, learned counsel for the appellants has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List after ten days.

Order Date :- 5.12.2017

Gss

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