Chiranjee Lal And Another vs Lakhan Singh And Others
2017 Latest Caselaw 7668 ALL

Citation : 2017 Latest Caselaw 7668 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Chiranjee Lal And Another vs Lakhan Singh And Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 945 of 2012
 

 
Appellant :- Chiranjee Lal And Another
 
Respondent :- Lakhan Singh And Others
 
Counsel for Appellant :- Saurabh Pratap Singh,Archana Singh Jadaun,L.P.Singh
 
Counsel for Respondent :- Dinakar Rai Sharma
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, the case is passed over for the day.

List in due course.

Order Date :- 5.12.2017

Gss

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