Smt. Savitri Singh And Others vs Sri Jagdish Prasad Agrawal And ...
2017 Latest Caselaw 7664 ALL

Citation : 2017 Latest Caselaw 7664 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Smt. Savitri Singh And Others vs Sri Jagdish Prasad Agrawal And ... on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 601 of 2012
 

 
Appellant :- Smt. Savitri Singh And Others
 
Respondent :- Sri Jagdish Prasad Agrawal And Others
 
Counsel for Appellant :- Chandan Sharma,Rahul Srivastava,Umesh Narain Sharma
 
Counsel for Respondent :- Ramesh Chandra Agrahari,D.P.Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants states that the appellant no. 1/1 has died. He prays for and is grated two weeks time to file substitution application.

List thereafter.

Order Date :- 5.12.2017

Gss

Download the LatestLaws.com Mobile App