Ricchpal vs Asha Ram And Others
2017 Latest Caselaw 7660 ALL

Citation : 2017 Latest Caselaw 7660 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ricchpal vs Asha Ram And Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 
Civil Misc. Substitution Application No.330220 of 2013.
 
IN
 

 
Case :- SECOND APPEAL No. - 137 of 2013
 

 
Appellant :- Ricchpal
 
Respondent :- Asha Ram And Others
 
Counsel for Appellant :- Raj Kumar Dhama
 
Counsel for Respondent :- R.B. Pal,Ramesh Pundir,Rekha Pundir
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondents even in revised list.

Heard learned counsel for the appellant and perused the record.

The substitution application is within time.

The substitution application is allowed.

Necessary amendment be carried out within ten days.

List thereafter.

Order Date :- 5.12.2017

Gss

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