Ravindra And Another vs Tasibunisha And 7 Others
2017 Latest Caselaw 7659 ALL

Citation : 2017 Latest Caselaw 7659 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ravindra And Another vs Tasibunisha And 7 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1584 of 2014
 

 
Appellant :- Ravindra And Another
 
Respondent :- Tasibunisha And 7 Others
 
Counsel for Appellant :- R.C. Singh,Murli Dhar Mishra
 
Counsel for Respondent :- Tripathi B.G. Bhai,Arjun Singh Solanki,Barun Pratap Singh,Sanjay Singh,Vijay Prakash Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 5.12.2017

Gss

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