Achaibar And 7 Others vs Mallu And 2 Others
2017 Latest Caselaw 7658 ALL

Citation : 2017 Latest Caselaw 7658 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Achaibar And 7 Others vs Mallu And 2 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1468 of 2014
 

 
Appellant :- Achaibar And 7 Others
 
Respondent :- Mallu And 2 Others
 
Counsel for Appellant :- V.K. Singh,Manvendra Nath Singh
 
Counsel for Respondent :- T.N. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondent nos. 2 and 3.

Issue notice to the legal heirs of the respondent no. 1.

Steps be taken with ten days by both ways i.e R.P.A.D. and ordinary process.

List after service of notice upon legal heirs of respondent no. 1 Mallu.

Order Date :- 5.12.2017

Gss

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