Ram Pal Singh vs Ram Singh & Others
2017 Latest Caselaw 7657 ALL

Citation : 2017 Latest Caselaw 7657 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ram Pal Singh vs Ram Singh & Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1262 of 2014
 

 
Appellant :- Ram Pal Singh
 
Respondent :- Ram Singh & Others
 
Counsel for Appellant :- S.Kant,R. Gupta,Rama Nand Gupta
 
Counsel for Respondent :- Dharmvir Jaiswal,D.V. Jaiswal,Madan Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rama Nand Gupta, learned counsel for the appellant.

List after two weeks.

Order Date :- 5.12.2017

Gss

Download the LatestLaws.com Mobile App