Binda Prasad Kushwaha vs Smt. Rajani Singh
2017 Latest Caselaw 7656 ALL

Citation : 2017 Latest Caselaw 7656 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Binda Prasad Kushwaha vs Smt. Rajani Singh on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 677 of 2014
 

 
Appellant :- Binda Prasad Kushwaha
 
Respondent :- Smt. Rajani Singh
 
Counsel for Appellant :- Avadhesh Singh,Vikram Bahadur Singh
 
Counsel for Respondent :- Surendra Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list in the next cause list.

Order Date :- 5.12.2017

Gss

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