Ram Ji Lal (Now Dead) And Another vs Jang Bahadur Singh (Now Dead) And 2 ...
2017 Latest Caselaw 7655 ALL

Citation : 2017 Latest Caselaw 7655 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Ram Ji Lal (Now Dead) And Another vs Jang Bahadur Singh (Now Dead) And 2 ... on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 661 of 2016
 

 
Appellant :- Ram Ji Lal (Now Dead) And Another
 
Respondent :- Jang Bahadur Singh (Now Dead) And 2 Ors.
 
Counsel for Appellant :- Ramendra Asthana,Hari Narayan Singh
 
Counsel for Respondent :- Devi Prasad Mishra,Dhirendra Kumar Srivastav,Krishna Kumar Dubey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Dhirendra Kumar Srivastav, learned counsel for the respondents.

List after two weeks.

Order Date :- 5.12.2017

Gss

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