Citation : 2017 Latest Caselaw 7654 ALL
Judgement Date : 5 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 66 of 2016 Appellant :- Ram Jee Pandey Respondent :- Ram Jee Singh And 6 Ors. Counsel for Appellant :- Ramendra Asthana,Atul Kumar Srivastava Counsel for Respondent :- Prakash Padia Hon'ble Bachchoo Lal,J.
Case called out. None is present for the respondents even in revised list.
Learned counsel for the appellant is present.
The case is passed over for the day.
List in the next cause list.
Order Date :- 5.12.2017
Gss
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