Union Of India And 2 Others vs Smt. Sushila Devi
2017 Latest Caselaw 7653 ALL

Citation : 2017 Latest Caselaw 7653 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Union Of India And 2 Others vs Smt. Sushila Devi on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1219 of 2016
 

 
Appellant :- Union Of India And 2 Others
 
Respondent :- Smt. Sushila Devi
 
Counsel for Appellant :- Tarun Varma,Vivek Singh
 
Counsel for Respondent :- Kamleshwar Singh,Vijay Singh Sengar
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri P.C.Srivastava, Advocate, holding brief of Sri Tarun Varma, learned counsel for the appellants, the case is passed over for the day.

List after three weeks.

Order Date :- 5.12.2017

Gss

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