Dalmira And Another vs Kehar Singh
2017 Latest Caselaw 7652 ALL

Citation : 2017 Latest Caselaw 7652 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Dalmira And Another vs Kehar Singh on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1213 of 2016
 

 
Appellant :- Dalmira And Another
 
Respondent :- Kehar Singh
 
Counsel for Appellant :- Anirudh Sharma,H.N. Sharma,Karuna Srivastava,Santosh Kumar Srivastava
 
Counsel for Respondent :- Abhinav Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Ravindra Shukla, Advocate, holding brief of Sri Santosh Kumar Srivastava, learned counsel for the appellants, the case is passed over for the day.

List in due course.

Order Date :- 5.12.2017

Gss

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