Smt. Pushapa Rani vs Rajeev
2017 Latest Caselaw 7651 ALL

Citation : 2017 Latest Caselaw 7651 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Smt. Pushapa Rani vs Rajeev on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 809 of 2017
 

 
Appellant :- Smt. Pushapa Rani
 
Respondent :- Rajeev
 
Counsel for Appellant :- Vipin Chandra Dixit,Anita Srivastava,Yogendra Kumar Srivastava
 
Counsel for Respondent :- Manoj Kumar Rai,Prem Shanker,S.K. Tyagi,V.B.Shukla
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.K. Tyagi, learned counsel for the respondent.

List in due course.

Order Date :- 5.12.2017

Gss

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