Kedar Singh (Since Deceased) vs Rajendra Singh
2017 Latest Caselaw 7649 ALL

Citation : 2017 Latest Caselaw 7649 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Kedar Singh (Since Deceased) vs Rajendra Singh on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 268 of 2017
 

 
Appellant :- Kedar Singh (Since Deceased)
 
Respondent :- Rajendra Singh
 
Counsel for Appellant :- Tripurari Pal,Sharad Kumar Purwar,Vidya Dhar Dubey
 
Counsel for Respondent :- Manvendra Nath Singh,B.K. Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 5.12.2017

Gss

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