Paras Nath Yadav vs Muhammadeen (Deceased) And 7 ...
2017 Latest Caselaw 7648 ALL

Citation : 2017 Latest Caselaw 7648 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Paras Nath Yadav vs Muhammadeen (Deceased) And 7 ... on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 121 of 2017
 

 
Appellant :- Paras Nath Yadav
 
Respondent :- Muhammadeen (Deceased) And 7 Others
 
Counsel for Appellant :- Dhirendra Bahadur Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 5.12.2017

Gss

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