Shailendra Pratap Singh vs Union Of India Thru. Secy. Science ...
2017 Latest Caselaw 7645 ALL

Citation : 2017 Latest Caselaw 7645 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Shailendra Pratap Singh vs Union Of India Thru. Secy. Science ... on 5 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7384 of 2014
 

 
Petitioner :- Shailendra Pratap Singh
 
Respondent :- Union Of India Thru. Secy. Science & Technology & 4 Ors.
 
Counsel for Petitioner :- Manish Mathur
 
Counsel for Respondent :- A.S.G.,Devendra Kumar,Rajiv Mishra,Sandeep Dixit
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Manish Mathur, learned counsel for petitioner is not present due to personal difficulty, as informed.

Case is adjourned.

List in the next cause list.

Order Date :- 5.12.2017

psd

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