Prem Shankar vs State Of U.P. And 5 Ors.
2017 Latest Caselaw 7644 ALL

Citation : 2017 Latest Caselaw 7644 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Prem Shankar vs State Of U.P. And 5 Ors. on 5 December, 2017

Bench: Krishna Murari, Akhilesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 26828 of 2017
 

 
Petitioner :- Prem Shankar
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Ajai Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Krishna Murari,J.

Hon'ble Akhilesh Chandra Sharma,J.

Learned A.G.A. shall seek instruction from the Superintendent of Police, Hamirpur in respect of the allegations made in the first information report within ten days.

Put up as fresh on 18 December, 2017.

Order Date :- 5.12.2017

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