Abdul Lateef vs Smt. Shahjahan @ Sajjo And 8 Others
2017 Latest Caselaw 7643 ALL

Citation : 2017 Latest Caselaw 7643 ALL
Judgement Date : 5 December, 2017

Allahabad High Court

Abdul Lateef vs Smt. Shahjahan @ Sajjo And 8 Others on 5 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 472 of 2017
 

 
Appellant :- Abdul Lateef
 
Respondent :- Smt. Shahjahan @ Sajjo And 8 Others
 
Counsel for Appellant :- Manish Tandon
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 4.12.2017 shows that notices were issued to the respondent no. 1 to 3 by ordinary process fixing 30.5.2017 but notices have not been received back after service. Lower court record was also summoned.

There is no office report with regard to service of notice upon respondent nos. 1 to 3 as well as with regard to receipt of lower court record.

List after ten days along with office report with regard to service of notice upon the above respondents as well as receipt of lower court record.

Order Date :- 5.12.2017

Gss

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