Kishan & Another vs State Of U.P.
2017 Latest Caselaw 7633 ALL

Citation : 2017 Latest Caselaw 7633 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Kishan & Another vs State Of U.P. on 4 December, 2017

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2663 of 2017
 

 
Revisionist :- Kishan & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- V.P. Singh Kashyap,Arjun Singh Solanki,Manish Kumar Kashyap
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

As prayed by counsel, list after two weeks.

Order Date :- 4.12.2017

M. Kumar

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