Rajendra Nath Bajpai And Anr. vs State Of ...
2017 Latest Caselaw 7630 ALL

Citation : 2017 Latest Caselaw 7630 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Rajendra Nath Bajpai And Anr. vs State Of ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 801 of 2015
 

 
Petitioner :- Rajendra Nath Bajpai And Anr.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Appointment Deptt.Lko.& Ors.
 
Counsel for Petitioner :- Vidhu Bhushan Kalia,Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Sandeep Dixit,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

Sri Upendra Nath Mishra, learned counsel for opposite party is reported to be out of station.

Learned counsel for petitioner presses for urgency in the matter.

List in the next cause list.

Order Date :- 4.12.2017

psd

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