Shiv Kumar Rohatgi vs Bank Of Baroda Baroda Corporate ...
2017 Latest Caselaw 7627 ALL

Citation : 2017 Latest Caselaw 7627 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Shiv Kumar Rohatgi vs Bank Of Baroda Baroda Corporate ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 119 of 2015
 

 
Petitioner :- Shiv Kumar Rohatgi
 
Respondent :- Bank Of Baroda Baroda Corporate Centre C-26 G-Block Bandra K
 
Counsel for Petitioner :- Meenakshi Singh
 
Counsel for Respondent :- Prashant Kumar Srivastav,Lalit Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list in next cause list.

Order Date :- 4.12.2017

psd

Download the LatestLaws.com Mobile App