Shyam Kumar Dwivedi vs State Of U.P.Through Principal ...
2017 Latest Caselaw 7623 ALL

Citation : 2017 Latest Caselaw 7623 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Shyam Kumar Dwivedi vs State Of U.P.Through Principal ... on 4 December, 2017

Bench: Devendra Kumar Arora, Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 6517 of 2012
 

 
Petitioner :- Shyam Kumar Dwivedi
 
Respondent :- State Of U.P.Through Principal Secy. Political Pension Lko.
 
Counsel for Petitioner :- Nisar Ahmad,Farooq Ahmad,K.K.Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Rajnish Kumar,J.

On the request of learned counsel for petitioner, list this case on 12.12.2017 to enable the learned counsel to bring on record the documents related to land of joint family property of petitioner which was forfeited.

Order Date :- 4.12.2017

psd

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