Modi Charitable Fund Society vs The Principal Commissioner Of ...
2017 Latest Caselaw 7614 ALL

Citation : 2017 Latest Caselaw 7614 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Modi Charitable Fund Society vs The Principal Commissioner Of ... on 4 December, 2017

Bench: Bharati Sapru, Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 59 of 2017
 

 
Appellant :- Modi Charitable Fund Society
 
Respondent :- The Principal Commissioner Of Income Tax & Another
 
Counsel for Appellant :- Suyash Agarwal
 
Counsel for Respondent :- S.S.C.,Gaurav Mahajan
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Saumitra Dayal Singh,J.

Shri Suyash Agrawal, learned counsel for the appellant prays for and is allowed two weeks' to comply with the earlier order of this Court dated 16.11.2017.

List thereafter.

Order Date :- 4.12.2017

pks

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