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Imtiyaz Ahmed vs State Of U.P.
2017 Latest Caselaw 7607 ALL

Citation : 2017 Latest Caselaw 7607 ALL
Judgement Date : 4 December, 2017

Allahabad High Court
Imtiyaz Ahmed vs State Of U.P. on 4 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8787 of 2016
 

 
Applicant :- Imtiyaz Ahmed
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Radheshyam Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Radheshyam Yadav  learned counsel for the applicant.

List  after two weeks.

Order Date :- 4.12.2017

Gss

 

 

 
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