Banwari & Another vs Kewla Devi & 8 Others
2017 Latest Caselaw 7602 ALL

Citation : 2017 Latest Caselaw 7602 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Banwari & Another vs Kewla Devi & 8 Others on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 419 of 2017
 

 
Appellant :- Banwari & Another
 
Respondent :- Kewla Devi & 8 Others
 
Counsel for Appellant :- Salilendu Kumar Upadhyay
 
Counsel for Respondent :- Ashok Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Ashok Kumar Singh, learned counsel for the respondents.

List after two weeks.

Order Date :- 4.12.2017

Gss

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