Gyan Pal And 3 Others vs Smt. Bitola Devi And 3 Others
2017 Latest Caselaw 7601 ALL

Citation : 2017 Latest Caselaw 7601 ALL
Judgement Date : 4 December, 2017

Allahabad High Court

Gyan Pal And 3 Others vs Smt. Bitola Devi And 3 Others on 4 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 920 of 2014
 

 
Appellant :- Gyan Pal And 3 Others
 
Respondent :- Smt. Bitola Devi And 3 Others
 
Counsel for Appellant :- J.L. Maurya
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 4.12.2017

Gss

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