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Suman Mishra vs Bhailal Gupta
2017 Latest Caselaw 7577 ALL

Citation : 2017 Latest Caselaw 7577 ALL
Judgement Date : 1 December, 2017

Allahabad High Court
Suman Mishra vs Bhailal Gupta on 1 December, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 233 of 2015
 

 
Appellant :- Suman Mishra
 
Respondent :- Bhailal Gupta
 
Counsel for Appellant :- Anoop Trivedi,Vivek Mishra
 
Counsel for Respondent :- Bhanu Bhushan Jauhari
 

 
Hon'ble Bachchoo Lal,J.

At the request of Alka Upadhyaya, Advocate, holding brief of Sri Vivek Mishra, learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Order Date :- 1.12.2017

Gss

 

 

 
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