Bindawan vs Mahip Singh & Another
2017 Latest Caselaw 7571 ALL

Citation : 2017 Latest Caselaw 7571 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Bindawan vs Mahip Singh & Another on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 13 of 2011
 

 
Appellant :- Bindawan
 
Respondent :- Mahip Singh & Another
 
Counsel for Appellant :- Prem Prakash,D.N. Gupta,V.K. Gupta
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri D.N. Gupta, learned counsel for the appellant.

List in due course.

Order Date :- 1.12.2017

Gss

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