Smt. Parvati Devi vs Smt. Shanti Devi And Others
2017 Latest Caselaw 7565 ALL

Citation : 2017 Latest Caselaw 7565 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Smt. Parvati Devi vs Smt. Shanti Devi And Others on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 189 of 2015
 

 
Appellant :- Smt. Parvati Devi
 
Respondent :- Smt. Shanti Devi And Others
 
Counsel for Appellant :- Siddhartha Srivastava
 
Counsel for Respondent :- Subodh Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Shyamji Patel, Advocate, holding brief of Sri Siddhartha Srivastava, learned counsel for the appellant, the case is passed over for the day.

List in due course.

Order Date :- 1.12.2017

Gss

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