Kali Charan vs Shiv Saran Lal
2017 Latest Caselaw 7563 ALL

Citation : 2017 Latest Caselaw 7563 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Kali Charan vs Shiv Saran Lal on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 975 of 2016
 

 
Appellant :- Kali Charan
 
Respondent :- Shiv Saran Lal
 
Counsel for Appellant :- Bhanu Bhushan Jauhari
 
Counsel for Respondent :- Ramendra Asthana
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted further three weeks time to file supplementary rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 1.12.2017

Gss

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