Laxmi Narayan And 5 Othrs. vs Roop Narayan And 11 Othrs.
2017 Latest Caselaw 7559 ALL

Citation : 2017 Latest Caselaw 7559 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Laxmi Narayan And 5 Othrs. vs Roop Narayan And 11 Othrs. on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 796 of 2016
 

 
Appellant :- Laxmi Narayan And 5 Othrs.
 
Respondent :- Roop Narayan And 11 Othrs.
 
Counsel for Appellant :- Munesh Kumar Upadhyay,Suresh Chandra Varma
 
Counsel for Respondent :- Sanjai Kumar Pandey,Manish Kumar Nigam
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Suresh Chandra Varma, learned counsel for the appellants and Manish Kumar Nigam, learned counsel for the respondents.

List in due course.

Order Date :- 1.12.2017

Gss

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