Sachin Kumar And 2 Others vs Murli (Since Deceased) And Anr.
2017 Latest Caselaw 7551 ALL

Citation : 2017 Latest Caselaw 7551 ALL
Judgement Date : 1 December, 2017

Allahabad High Court

Sachin Kumar And 2 Others vs Murli (Since Deceased) And Anr. on 1 December, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 1150 of 2014
 

 
Appellant :- Sachin Kumar And 2 Others
 
Respondent :- Murli (Since Deceased) And Anr.
 
Counsel for Appellant :- Rahul Sahai,Anand Prakash Paul,Brij Bhushan Paul
 
Counsel for Respondent :- Manish Kumar Nigam
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manish Kumar Nigam, learned counsel for the respondents.

List after ten days.

Order Date :- 1.12.2017

Gss

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