Citation : 2017 Latest Caselaw 7550 ALL
Judgement Date : 1 December, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- SECOND APPEAL No. - 1009 of 2017 Appellant :- Smt. Nasreen Alias Nasso & 2 Others Respondent :- Smt. Ashiyan Begum & 8 Others Counsel for Appellant :- Ram Kishore Pandey Counsel for Respondent :- Sunil Kumar Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, list after ten days.
Order Date :- 1.12.2017
Gss
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